Supreme Court - Daily Orders
Nilesh Navalakha vs Union Of India on 25 January, 2021
Bench: Chief Justice, A.S. Bopanna, V. Ramasubramanian
ITEM NO.8 Court 1 (Video Conferencing) SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1316/2020
NILESH NAVALAKHA & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION )
Date : 25-01-2021 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
For Petitioner(s) Mr. Devadatt Kamat,Sr.Adv.
Mr. Rajesh Inamdar,Adv.
Mr. Pai Amit, AOR
Mr. Shashwat Anand,Adv.
Mr. Pankaj Kandhari,Adv.
Mr. Ashutosh Mani Tripathi,Adv.
Mr. Ankur Azad,Adv.
Mr. Rahat Bansal,Adv.
Ms. Pankhuri Bhardwaj,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with Writ Petition (Civil)No.762 of 2020.
(MADHU BALA) (INDU KUMARI POKHRIYAL) AR-CUM-PS ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Madhu Bala Date: 2021.01.25 15:56:34 IST Reason: