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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(2) in The U.P. Electricity Regulatory Commission (Conduct of Business) Regulations, 2004

(2)The Commission may permit such person or persons who file objection or comments as provided in clause (1) or any other person as the Commission considers appropriate to participate in the proceedings before the Commission, in case the Commission considers that the participation of such person or persons will facilitate the proceedings and the decision in the matter.