Himachal Pradesh High Court
Kavi Raj vs . State Of H.P. & Ors. on 21 March, 2023
Bench: Sabina, Satyen Vaidya
Kavi Raj vs. State of H.P. & Ors.
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CWP No. 5148 of 2022 21.3.2023 Present: None for the petitioner.
Mr. Rakesh Dhaulta, Additional Advocate General, for the respondents/State.
Admit.
r to ( Sabina ) Acting Chief Justice ( Satyen Vaidya ) Judge March 21, 2023 (vs) ::: Downloaded on - 21/03/2023 20:37:34 :::CIS