Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 345(2)] [Section 345] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 345(2)(f) in Arunachal Pradesh Municipal Act, 2007

(f)one shall be an officer for the authority responsible for environmental management of the municipal area and,