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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(4)(b) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(b)to countersign his own TA. bills and medical reimbursement bills subject to the provisions of the Vishwavidyalaya Rules;