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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of West Bengal - Subsection

Section 35(a) in Gorkhaland Territorial Administration Act, 2011

(a)inspect, or cause to be inspected, any immovable property used or occupies by a Zilla Parishad, Panchayat Samiti or Gram Panchayat under it or any work in progress under the direction of the Panchayat Samiti,