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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 38(1)(a) in The Registration Act, 1977 (1920 A.D.)

(a)A person who by reason of bodily infirmity is unable without risk or serious inconvenience to appear at the registration office, or