Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 27 in The Orissa Veterinary Practitioners Act, 1969

27. Notice of deaths and removal of names from register.

- On receipt of any reliable information regarding the death of any registered veterinary practitioner the Registrar shall, after making such enquiry as he thinks fit, remove the name of the deceased from the register.