Gujarat High Court
Maganbhai Durlabhbhai Koladiya & 4 vs State Of Gujarat & 4 on 23 March, 2017
Author: S.G. Shah
Bench: S.G. Shah
C/SCA/6083/2017 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 6083 of 2017
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MAGANBHAI DURLABHBHAI KOLADIYA & 4....Petitioner(s)
Versus
STATE OF GUJARAT & 4....Respondent(s)
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Appearance:
MS ASHLESHA M PATEL, ADVOCATE for the Petitioner(s) No. 1 - 5
MR NIRAJ ASHAR, AGP for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE S.G. SHAH
Date : 23/03/2017
ORAL ORDER
Notice, returnable on 7.4.2017. Learned AGP waives service of notice for respondent No.1.
(S.G. SHAH, J.) binoy Page 1 of 1 HC-NIC Page 1 of 1 Created On Fri Mar 24 02:39:36 IST 2017