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Supreme Court - Daily Orders

Land And Building Department vs Shravan Gupta on 28 August, 2023

     ITEM NO.2                            REGISTRAR COURT. 2           SECTION XIV

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR SH. PUNEET SEHGAL

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40216/2022

     LAND AND BUILDING DEPARTMENT                                      Petitioner(s)

                                                   VERSUS

     SHRAVAN GUPTA & ORS.                                              Respondent(s)

     (FOR ADMISSION and I.R. and IA No.163870/2023-WITHDRAWAL OF CASE /
     APPLICATION )

     Date : 28-08-2023 This petition was called on for hearing today.


     For Petitioner(s)

                                      Ms. Somi Sharma, Adv.
                                      Mr. Chandra Prakash, AOR
                                      Mr. Vivek Singh, Adv.
                                      Mr. C.p. Rajwar, Adv.
                                      Mr. Ramesh Kumar, Adv.


     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Ld. Counsel for the petitioner has filed a letter/applicaion for withdrawal of the petition which is an unregistered one. Since the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.




Signature Not Verified

Digitally signed by
PRIYANKA MALIK
Date: 2023.08.31
                                                                     PUNEET SEHGAL
12:56:05 IST
Reason:                                                                Registrar