Supreme Court - Daily Orders
Land And Building Department vs Shravan Gupta on 28 August, 2023
ITEM NO.2 REGISTRAR COURT. 2 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PUNEET SEHGAL
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 40216/2022
LAND AND BUILDING DEPARTMENT Petitioner(s)
VERSUS
SHRAVAN GUPTA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.163870/2023-WITHDRAWAL OF CASE /
APPLICATION )
Date : 28-08-2023 This petition was called on for hearing today.
For Petitioner(s)
Ms. Somi Sharma, Adv.
Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
Mr. C.p. Rajwar, Adv.
Mr. Ramesh Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for the petitioner has filed a letter/applicaion for withdrawal of the petition which is an unregistered one. Since the petition has not been registered as yet, therefore, the same is permitted to be withdrawn.
Signature Not Verified Digitally signed by PRIYANKA MALIK Date: 2023.08.31 PUNEET SEHGAL 12:56:05 IST Reason: Registrar