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State of Uttar Pradesh - Section

Section 10 in U.P. Zila Panchayats (Voting on Motions of Non-Confidence) Rules, 1966

10. Inspection of ballot box.

- Before the commencement of the voting, the ballot box shall be shown open to such members as may be present at the meeting and shall thereafter be secured and sealed in such manner that the slit for the insertion of the ballot papers remains open.