Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Himachal Pradesh - Subsection Section 49(i) in Himachal Pradesh Societies Registration Act, 2006 (i)wilfully refuses or without lawful excuse neglects to furnish such information or return which it knows, to be false; or
