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State of Tamilnadu - Section

Section 75 in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

75.

The only persons authorised to make entries in the log book are the Headmaster and the Inspector. The log book shall be kept in the custody of the Headmaster, but shall be open at all times to the inspection of the Managers. No entry once made in the log book may be removed, nor may it be altered otherwise than by a subsequent entry.