Madhya Pradesh High Court
The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 2 September, 2024
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 COMP-3-2010 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 3 of 2010 (THE HONGKONG AND SHANGHAI BANKING CORPORATION Vs CHAIRMAN CUM MANAGING DIRECTOR ZOOM DEVELOPERS PVT.LTD ) Dated : 02-09-2024 Parties through their counsel.
Let the matter be listed on 23.09.2024.
(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 02-09-2024 17:55:24