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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(x) in Assam Co-Operative Societies Act, 2007

(x)"Primary Cooperative Society" means a President, Vice-President, Chairperson, Vice-Chairperson, Secretary or Treasurer of a Co-operative Society and includes (any other person to be elected by the Board of any Cooperative Society;