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[Cites 0, Cited by 0] [Section 35(3)] [Section 35] [Entire Act]

State of Chattisgarh - Subsection

Section 35(3)(i) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(i)one year from the date on which the Zila President or Vice-President enter their respective office;