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State of Tamilnadu - Section

Section 1A in Tamil Nadu Land Encroachment Act, 1905

1A. [ Definition. [Inserted by section 4 of and the Second Schedule to, the Tamil Nadu (Transferred Territory) Extension of Laws Act, 1960 (Tamil Nadu Act 13 of 1960).]

- In this Act, unless the context otherwise requires, the expression "transferred territory" means the Kaqyakumari district and the Shencottah taluk of the Tirunelveli district.]