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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Punjab - Subsection

Section 23(5) in Punjab Intoxicating Spirituous Preparations Import, Export Transport, Possession and Sale Rules, 1952

(5)The licencee shall maintain all permits, passes and copies of prescriptions and produce them before the inspecting officer in order to enable him to check the receipts and sales of such preparations.