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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Chattisgarh - Subsection

Section 38(a) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(a)the State Government shall appoint an officer on special duty for a term not exceeding two years. The terms and conditions of the officer on special duty shall be stated in his letter of appointment;