Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 409] [Entire Act] Union of India - Subsection Section 409(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (2)This book shall accompany all applications for training courses or service, which are addressed to the Registrar of Reserves.