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[Cites 0, Cited by 0] [Section 62(8)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(8)(i) in Finance Act, 2012

(i)if it is of the opinion that any further inquiry in the matter is necessary, direct the Commissioner to make such further inquiry or cause to make such further inquiry to be made by any other income-tax authority and furnish a report containing the results of such inquiry to it; or