Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(1)(b) in Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002

(b)have adequate number of maps prepared showing the area of supply specified in the licence; and