Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Meghalaya - Section

Section 96 in The Meghalaya Co-operative Societies Rules

96. Remuneration of liquidators.

- The Registrar may permit a liquidators to utilise such percentage of the collected assets of a dissolved society as may be determined by him for maintenance of his office and office staff in such manner as the Registrar may determine.