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Calcutta High Court (Appellete Side)

Muscular Dystrophy Patient Welfare ... vs Ministry Of Health And Family on 14 January, 2022

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

27 ss/jks 14.01.2022 WPA(P) 20 of 2020 Muscular Dystrophy Patient Welfare Society & Anr.

Vs. Ministry of Health and Family, Government of India & Ors. (Through Video Conference) Ms. Nandini Mitra ... ... for the petitioners Mr. Y.J. Dastoor, ASG Mr. Arijit Majumdar ... ... for the Union of India Mr. Anirban Ray, GP Mr. Md. T.M. Siddiqui Mr. Nilotpal Chatterjee ... ... for the State At the request of learned counsel for the petitioners the case is adjourned.

List on 7th February, 2022.

(Prakash Shrivastava, C.J.) (Rajarshi Bharadwaj, J.)