Supreme Court - Daily Orders
Sonika Sharma vs Sanjay Sharma on 25 July, 2014
Æ ITEM NO.17 COURT NO.2 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 904/2014
SONIKA SHARMA Petitioner(s)
VERSUS
SANJAY SHARMA Respondent(s)
(With appln. (s) for ex-parte stay)
Date : 25/07/2014 This petition was called on
for hearing today.
CORAM :
HON’BLE MR. JUSTICE H.L. DATTU
HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
HON’BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Rajat Sharma, Adv.
Mr. Rakesh Tiwari, Adv.
for Dr. Kailash Chand,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Notice.
In the meantime, further proceedings in H.M. Petition No. 1787 of 2013 titled as "Sanjay Sharma v. Mrs. Sonika Sharma" pending before Family Court at Agra , Uttar Pradesh shall remain stayed.
[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.07.25 17:12:20 IST Reason: