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Supreme Court - Daily Orders

Sonika Sharma vs Sanjay Sharma on 25 July, 2014

Æ                ITEM NO.17                      COURT NO.2                  SECTION XVIA

                                     S U P R E M E C O U R T O F         I N D I A
                                             RECORD OF PROCEEDINGS

                Transfer Petition(s)(Civil) No(s). 904/2014

                SONIKA SHARMA                                               Petitioner(s)

                                                       VERSUS

                SANJAY SHARMA                                               Respondent(s)
                (With appln. (s) for ex-parte stay)

                Date : 25/07/2014    This petition was called on
                                  for hearing today.
                CORAM :
                              HON’BLE MR. JUSTICE H.L. DATTU
                              HON’BLE MR. JUSTICE PINAKI CHANDRA GHOSE
                              HON’BLE MR. JUSTICE ARUN MISHRA

                For Petitioner(s)         Mr. Rajat Sharma, Adv.
                                          Mr. Rakesh Tiwari, Adv.
                                          for Dr. Kailash Chand,Adv.

                For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                                O R D E R

Notice.

In the meantime, further proceedings in H.M. Petition No. 1787 of 2013 titled as "Sanjay Sharma v. Mrs. Sonika Sharma" pending before Family Court at Agra , Uttar Pradesh shall remain stayed.

[ Charanjeet Kaur ] [ Vinod Kulvi ] Court Master Asstt. Registrar Signature Not Verified Digitally signed by Charanjeet Kaur Date: 2014.07.25 17:12:20 IST Reason: