Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Punjab - Subsection Section 4(x) in Punjab General Sales Tax Rules, 1949 (x)particulars of the registration certificate issued by the Registrar of Joint Stock Companies, Punjab or by any other registering authority in India in respect of the business;
