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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1)(iii) in Andhra Pradesh Gram Panchayat Land Development (Layout and Building) Rules, 2002

(iii)however any construction or development of layout carried out under deemed provisions cannot be in contravention of any of the layout and building rules.