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State of Uttar Pradesh - Section

Section 40 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

40.

From the statements prepared under the foregoing rules the Compensation Officer shall proceed prepare the draft Compensation Roll in Z.A. Form 27. After thoroughly checking this and the subsidiary statements the Compensation Officer shall [* * *] [Deleted by Notification No. 1130/I-A-1699-1953, dated 11.03.1954.] affix his signature against each entry.