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[Cites 0, Cited by 0] [Section 36(5)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(5)(c) in New Town Kolkata Planning Area (Building) Rules, 2014

(c)have water-tight walls and floors which shall be so designed that the effect of the surrounding soil and moisture, if any, is taken into account in design and adequate damp-proofing treatment is given;