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Supreme Court - Daily Orders

The Assistant Commissioner Of Income ... vs M/S Leo Fasteners on 16 November, 2018

Bench: A.K. Sikri, S. Abdul Nazeer

       ITEM NO.15                            COURT NO.3                SECTION XII

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

       SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 3953/2018

       (Arising out of impugned final judgment and order dated 10-07-2017
       in TCA No. 535/2010 passed by the High Court of Judicature at
       Madras)

       THE ASSISTANT COMMISSIONER OF
       INCOME TAX CIRCLE I PONDICHERRY                                  Petitioner(s)

                                                    VERSUS

       M/S LEO FASTENERS                                                Respondent(s)

       (FOR ADMISSION and I.R. and IA No.22001/2018-CONDONATION OF DELAY
       IN FILING and IA No.22002/2018-EXEMPTION FROM FILING C/C OF THE
       IMPUGNED JUDGMENT and IA No.22011/2018-PERMISSION TO FILE LENGTHY
       LIST OF DATES)
       WITH
       Diary No(s). 4193/2018 (XII)
       (FOR ADMISSION and I.R. and IA No.25998/2018-CONDONATION OF DELAY
       IN FILING and IA No.25999/2018-PERMISSION TO FILE LENGTHY LIST OF
       DATES)

       Date : 16-11-2018 These petitions were called on for hearing today.

       CORAM :               HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER

       For Petitioner(s)               Mr. Tushar Mehta, SG
                                       Mr. Vikramjit Banerjee, ASG
                                       Mr. Rupesh Kumar, Adv.
                                       Mr. Parthiv Goswami, Adv.
                                       Mrs. Anil Katiyar, AOR

       For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petitions are dismissed. Signature Not Verified Pending applications, if any, stand disposed of.

Digitally signed by
SUSHIL KUMAR
RAKHEJA
Date: 2018.11.17
11:25:42 IST
Reason:




       (SUSHIL KUMAR RAKHEJA)                                            (RAJINDER KAUR)
            AR-CUM-PS                                                     BRANCH OFFICER