Supreme Court - Daily Orders
The Assistant Commissioner Of Income ... vs M/S Leo Fasteners on 16 November, 2018
Bench: A.K. Sikri, S. Abdul Nazeer
ITEM NO.15 COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 3953/2018
(Arising out of impugned final judgment and order dated 10-07-2017
in TCA No. 535/2010 passed by the High Court of Judicature at
Madras)
THE ASSISTANT COMMISSIONER OF
INCOME TAX CIRCLE I PONDICHERRY Petitioner(s)
VERSUS
M/S LEO FASTENERS Respondent(s)
(FOR ADMISSION and I.R. and IA No.22001/2018-CONDONATION OF DELAY
IN FILING and IA No.22002/2018-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT and IA No.22011/2018-PERMISSION TO FILE LENGTHY
LIST OF DATES)
WITH
Diary No(s). 4193/2018 (XII)
(FOR ADMISSION and I.R. and IA No.25998/2018-CONDONATION OF DELAY
IN FILING and IA No.25999/2018-PERMISSION TO FILE LENGTHY LIST OF
DATES)
Date : 16-11-2018 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Tushar Mehta, SG
Mr. Vikramjit Banerjee, ASG
Mr. Rupesh Kumar, Adv.
Mr. Parthiv Goswami, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petitions are dismissed. Signature Not Verified Pending applications, if any, stand disposed of.
Digitally signed by SUSHIL KUMAR RAKHEJA Date: 2018.11.17 11:25:42 IST Reason: (SUSHIL KUMAR RAKHEJA) (RAJINDER KAUR) AR-CUM-PS BRANCH OFFICER