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State of Odisha - Section

Section 20 in The Orissa Homoeopathic Regulations, 1972

20.

On receipt of answer books, the first duty of the examiners shall be to see that the number of candidates on the answer book correspond with the number of candidates on the roll. A list of absentees, if any, will be enclosed with the answer books. In case of any discrepancy the Secretary shall be forthwith informed of the same.