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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Chattisgarh - Subsection

Section 28(2)(h) in Chhattisgarh Council for Physiotherapy and Occupational Therapy Act, 2015

(h)the standards of staff, equipment, accommodation, training and other facilities for study or training of the Physiotherapists and Occupational Therapists;