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[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Chattisgarh - Subsection

Section 45(1)(c) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(c)an activity plan including seasonal irrigation schedules, cropping calendar and decisions related to important aspects of irrigation management and irrigated agriculture;