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Bombay High Court

Sanman Trade Impex Ltd (As A Successor To ... vs Assistant Commissioner Of Income Tax, ... on 7 June, 2023

Author: M.M. Sathaye

Bench: K.R. Shriram, M.M. Sathaye

                                          1/4       Mentioned Matter - WPL-5280-2023 & Ors..doc




                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                           WRIT PETITION (L) NO. 5280 OF 2023

DDB Mudra Max Pvt. Ltd.                                         ....Petitioner
       V/s.
Assistant Commissioner of Income
Tax, Circle 14(1)(2) and Ors.                                   ...Respondents

                                         AND
                          WRIT PETITION (L) NO. 28951 OF 2022

Sanman Trade Impex Ltd.
(Successor to erstwhile Hazel
Metals And Minerals Pvt. Ltd.)                                  ....Petitioner
       V/s.
Assistant Commissioner of Income
Tax, Circle 3(1)(1) and Ors.                                    ...Respondents

                                         AND
                           WRIT PETITION (L) NO. 6153 OF 2023

Arnold Holdings Ltd.                                            ....Petitioner
       V/s.
Assistant Commissioner of Income
Tax, Circle 4(1)(1) and Ors.                                    ...Respondents

                                         AND
                           WRIT PETITION (L) NO. 4228 OF 2023

Rahul Ramesh Sharma                                             ....Petitioner
     V/s.
Income Tax Officer, Ward 22(3)(1)
and Ors.                                                        ...Respondents

                                         AND
                           WRIT PETITION (L) NO. 4260 OF 2023

Ritu Kunal Garach                                               ....Petitioner
     V/s.
Income Tax Officer, Ward 25(3)(1)
and Ors.                                                        ...Respondents


Purti Parab




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                                         AND
                          WRIT PETITION (L) NO. 32340 OF 2022

Sushil Ramswarup Gadia                                          ....Petitioner
       V/s.
Assistant Commissioner of Income
Tax, Circle 19(3) and Ors.                                      ...Respondents

                                         AND
                           WRIT PETITION (L) NO. 3910 OF 2023

Ajay Mishra                                                     ....Petitioner
       V/s.
Assistant Commissioner Of Income
Tax, Circle 4(1)(1) and Ors.                                    ...Respondents

                                         AND
                          WRIT PETITION (L) NO. 32401 OF 2022

Citilight Estate Pvt. Ltd.                                      ....Petitioner
       V/s.
Assistant Commissioner Of Income
Tax, Circle 3(1)(1) and Ors.                                    ...Respondents

                                         AND
                           WRIT PETITION (L) NO. 3527 OF 2023

Jayesh Kumar Tanna                                              ....Petitioner
     V/s.
Income Tax Officer, Ward 31(2)(1)
and Ors.                                                        ...Respondents

                                         AND
                           WRIT PETITION (L) NO. 4315 OF 2023

Ramesh Sharma                                                   ....Petitioner
      V/s.
Deputy Commissioner of Income
Tax, Circle 6(1)(1) and Ors.                                    ...Respondents

                                         AND
                           WRIT PETITION (L) NO. 3814 OF 2023

Silvassa Asbestos Cement Products                               ....Petitioner

Purti Parab




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       V/s.
Assistant Commissioner of Income
Tax, Circle 19(3) and Ors.                                      ...Respondents

                                         AND
                           WRIT PETITION (L) NO. 3902 OF 2023

Pawan Kumar Kedia                                               ....Petitioner
     V/s.
Income Tax Officer, Ward 23(2)(6)
and Ors.                                                        ...Respondents

                                         AND
                          WRIT PETITION (L) NO. 34763 OF 2022

MKY Infrastructure                                              ....Petitioner
     V/s.
Income Tax Officer, Ward 19(2)(2)
and Ors.                                                        ...Respondents

                                         AND
                           WRIT PETITION (L) NO. 3886 OF 2023

Pawan Kumar Kedia                                               ....Petitioner
     V/s.
Income Tax Officer, Ward 23(2)(6)
and Ors.                                                        ...Respondents

                                         AND
                           WRIT PETITION (L) NO. 6247 OF 2023

Arnold Holdings Ltd.                                            ....Petitioner
       V/s.
Assistant Commissioner of Income
Tax, Circle 4(1)(1) and Ors.                                    ...Respondents

                                         AND
                           WRIT PETITION (L) NO. 5213 OF 2023

DDB Mudra Max Pvt. Ltd.                                         ....Petitioner
       V/s.
Assistant Commissioner of Income
Tax, Circle 14(1)(2) and Ors.                                   ...Respondents


Purti Parab




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                                    ----
Mr. Abhishek Khandelwal for Petitioner in all Writ Petitions.
                                    ----

                                         CORAM : K.R. SHRIRAM &
                                                 M.M. SATHAYE, JJ.

DATED : 7th JUNE 2023 P.C. :

1. Mentioned. Not on Board.
2. Petitions be listed on 19th June 2023 for admission.
3. Ad-interim relief, granted earlier to continue till 30th June 2023.

(M.M. SATHAYE, J.) (K.R. SHRIRAM, J.) Purti Parab ::: Uploaded on - 08/06/2023 ::: Downloaded on - 08/06/2023 20:34:01 :::