Bombay High Court
Sanman Trade Impex Ltd (As A Successor To ... vs Assistant Commissioner Of Income Tax, ... on 7 June, 2023
Author: M.M. Sathaye
Bench: K.R. Shriram, M.M. Sathaye
1/4 Mentioned Matter - WPL-5280-2023 & Ors..doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION (L) NO. 5280 OF 2023
DDB Mudra Max Pvt. Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income
Tax, Circle 14(1)(2) and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 28951 OF 2022
Sanman Trade Impex Ltd.
(Successor to erstwhile Hazel
Metals And Minerals Pvt. Ltd.) ....Petitioner
V/s.
Assistant Commissioner of Income
Tax, Circle 3(1)(1) and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 6153 OF 2023
Arnold Holdings Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income
Tax, Circle 4(1)(1) and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 4228 OF 2023
Rahul Ramesh Sharma ....Petitioner
V/s.
Income Tax Officer, Ward 22(3)(1)
and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 4260 OF 2023
Ritu Kunal Garach ....Petitioner
V/s.
Income Tax Officer, Ward 25(3)(1)
and Ors. ...Respondents
Purti Parab
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2/4 Mentioned Matter - WPL-5280-2023 & Ors..doc
AND
WRIT PETITION (L) NO. 32340 OF 2022
Sushil Ramswarup Gadia ....Petitioner
V/s.
Assistant Commissioner of Income
Tax, Circle 19(3) and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 3910 OF 2023
Ajay Mishra ....Petitioner
V/s.
Assistant Commissioner Of Income
Tax, Circle 4(1)(1) and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 32401 OF 2022
Citilight Estate Pvt. Ltd. ....Petitioner
V/s.
Assistant Commissioner Of Income
Tax, Circle 3(1)(1) and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 3527 OF 2023
Jayesh Kumar Tanna ....Petitioner
V/s.
Income Tax Officer, Ward 31(2)(1)
and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 4315 OF 2023
Ramesh Sharma ....Petitioner
V/s.
Deputy Commissioner of Income
Tax, Circle 6(1)(1) and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 3814 OF 2023
Silvassa Asbestos Cement Products ....Petitioner
Purti Parab
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3/4 Mentioned Matter - WPL-5280-2023 & Ors..doc
V/s.
Assistant Commissioner of Income
Tax, Circle 19(3) and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 3902 OF 2023
Pawan Kumar Kedia ....Petitioner
V/s.
Income Tax Officer, Ward 23(2)(6)
and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 34763 OF 2022
MKY Infrastructure ....Petitioner
V/s.
Income Tax Officer, Ward 19(2)(2)
and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 3886 OF 2023
Pawan Kumar Kedia ....Petitioner
V/s.
Income Tax Officer, Ward 23(2)(6)
and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 6247 OF 2023
Arnold Holdings Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income
Tax, Circle 4(1)(1) and Ors. ...Respondents
AND
WRIT PETITION (L) NO. 5213 OF 2023
DDB Mudra Max Pvt. Ltd. ....Petitioner
V/s.
Assistant Commissioner of Income
Tax, Circle 14(1)(2) and Ors. ...Respondents
Purti Parab
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4/4 Mentioned Matter - WPL-5280-2023 & Ors..doc
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Mr. Abhishek Khandelwal for Petitioner in all Writ Petitions.
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CORAM : K.R. SHRIRAM &
M.M. SATHAYE, JJ.
DATED : 7th JUNE 2023 P.C. :
1. Mentioned. Not on Board.
2. Petitions be listed on 19th June 2023 for admission.
3. Ad-interim relief, granted earlier to continue till 30th June 2023.
(M.M. SATHAYE, J.) (K.R. SHRIRAM, J.) Purti Parab ::: Uploaded on - 08/06/2023 ::: Downloaded on - 08/06/2023 20:34:01 :::