Supreme Court - Daily Orders
Union Of India vs V. Janakiraman on 22 November, 2019
Bench: S. Abdul Nazeer, R. Subhash Reddy
ITEM NO.44 COURT NO.14 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 17036/2016
(Arising out of impugned final judgment and order dated 21-12-2015
in WP No. 5308/2015 passed by the High Court Of Judicature At
Madras)
UNION OF INDIA & ANR. Petitioner(s)
VERSUS
V. JANAKIRAMAN & ANR. Respondent(s)
Date : 22-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Petitioner(s) Mr. A.N.S. Nadkarni, ASG
Mr. Surender Kumar Gupta, Adv.
Mr. Bharat Singh, Adv.
Ms. Priya Mishra, Adv.
Mr. Arun Kumar Yadav, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s) Ms. M. Mainee, Adv.
Mrs. N. Kalshi, Adv.
Mr. B. Chandra, Adv.
Mr. J.P. Yadav, Adv.
Mrs. Rani Chhabra, AOR
Mr. Hrishikesh Baruah, AOR
Ms. Radhika Gupta, Adv.
Sayantan Talaptra, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on a non misc. day after four weeks. (NEELAM GULATI) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by NEELAM GULATI Date: 2019.11.23 BRANCH OFFICER 13:05:24 IST Reason: