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Supreme Court - Daily Orders

Union Of India vs V. Janakiraman on 22 November, 2019

Bench: S. Abdul Nazeer, R. Subhash Reddy

     ITEM NO.44                           COURT NO.14                 SECTION XII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   17036/2016

     (Arising out of impugned final judgment and order dated 21-12-2015
     in WP No. 5308/2015 passed by the High Court Of Judicature At
     Madras)

     UNION OF INDIA             & ANR.                                Petitioner(s)

                                                 VERSUS

     V. JANAKIRAMAN             & ANR.                                Respondent(s)


     Date : 22-11-2019 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE R. SUBHASH REDDY


     For Petitioner(s)             Mr.   A.N.S. Nadkarni, ASG
                                   Mr.   Surender Kumar Gupta, Adv.
                                   Mr.   Bharat Singh, Adv.
                                   Ms.   Priya Mishra, Adv.
                                   Mr.   Arun Kumar Yadav, Adv.
                                   Mr.   Raj Bahadur Yadav, AOR

     For Respondent(s)             Ms. M. Mainee, Adv.
                                   Mrs. N. Kalshi, Adv.
                                   Mr. B. Chandra, Adv.
                                   Mr. J.P. Yadav, Adv.
                                   Mrs. Rani Chhabra, AOR

                                   Mr. Hrishikesh Baruah, AOR
                                   Ms. Radhika Gupta, Adv.
                                   Sayantan Talaptra, Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List on a non misc. day after four weeks. (NEELAM GULATI) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by NEELAM GULATI Date: 2019.11.23 BRANCH OFFICER 13:05:24 IST Reason: