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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989

(2)the words and expressions used, but not defined in these rules, shall have the meaning assigned to them in the Punjab Cinemas (Regulation) Rules, 1952.