Section 5(5) in Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2007
(5)Any decision of the council shall be made by a majority of its members present in the meeting of the council, in ease-of, division of votes for a decision equally the Chairperson shall have that casting vote, however, he should mention the justification/ reasons without prejudice, for having so decided, in the verdict.
