Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(2)(c) in The Rajasthan State Commission for Minorities Act, 2001

(c)the form in which the account shall be maintained and the annual statement of accounts shall be prepared under sub-section (1) of section 13;