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Madhya Pradesh High Court

Mukesh Kumar Shukla vs The State Of Madhya Pradesh on 12 December, 2022

Author: Vishal Dhagat

Bench: Vishal Dhagat

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 57886 of 2022 (MUKESH KUMAR SHUKLA Vs THE STATE OF MADHYA PRADESH) Dated : 12-12-2022 Parties through their counsel.

As prayed by learned counsel for the applicant, case is adjourned.

(VISHAL DHAGAT) JUDGE mms Signature Not Verified Signed by: MONSI M SIMON Signing time: 12/13/2022 11:54:14 AM