Madhya Pradesh High Court
Mukesh Kumar Shukla vs The State Of Madhya Pradesh on 12 December, 2022
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 57886 of 2022 (MUKESH KUMAR SHUKLA Vs THE STATE OF MADHYA PRADESH) Dated : 12-12-2022 Parties through their counsel.
As prayed by learned counsel for the applicant, case is adjourned.
(VISHAL DHAGAT) JUDGE mms Signature Not Verified Signed by: MONSI M SIMON Signing time: 12/13/2022 11:54:14 AM