Patna High Court - Orders
Sri Yogendra Bhagat @ Yogendra Prasad & ... vs Pasupati Nath Gupta & Ors on 21 September, 2011
Author: V. Nath
Bench: V. Nath
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Revision No.162 of 2009
Sri Yogendra Bhagat @ Yogendra Prasad & Ors
Versus
Pasupati Nath Gupta & Ors
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3 21-9-2011Mr. Arun Kumar Sinha, learned counsel appearing on behalf of the petitioners, prays to withdraw this revision application.
This civil revision application is, accordingly, dismissed as withdrawn.
( V. Nath, J.) roy