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[Cites 0, Cited by 0] [Section 4] [Entire Act]

NCT Delhi - Subsection

Section 4(4) in The Opening of Delhi Metro Railway for Public Carriage of Passengers Rules, 2002

(4)The documents referred to in sub-rule (1) shall be signed by atleast an officer equivalent to senior administrative grade rank except the certificate which shall be singed by the Chief Executive Officer himself.