Section 23(1)(c) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

(c)number of wards reserved for Scheduled Tribes or Scheduled Castes or Backward Class of citizens of women;

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