Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2)(h) in The Insurance Regulatory And Development Authority (Licensing Of Corporate Agents) Regulations, 2002

(h)inform promptly the prospect about the acceptance or rejection of the proposal by the insurer;