Section 11(2)(iv) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(iv)that the candidate or his proposer has failed to comply with any of the provisions of Rules 7, 8(3) and 9,

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