Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2(37)] [Section 2] [Entire Act] Union of India - Subsection Section 2(37)(a) in Consumer Protection Act, 2019 (a)a seller of immovable property, unless such person is engaged in the sale of constructed house or in the construction of homes or flats;