Calcutta High Court
Harsh Vardhan Lodha & Ors vs Ajay Kumar Newar & Ors on 6 August, 2020
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
Item No. 1
GA No.1735 of 2019
GA No.1845 of 2019
With
GA No.1761 of 2019
GA No.1786 of 2019
GA No.2007 of 2019
TS No.6 of 2004
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
In the Goods of:
PRIYAMVADA DEVI BIRLA (DECEASED)
-And-
HARSH VARDHAN LODHA & ORS.
Versus
AJAY KUMAR NEWAR & ORS.
BEFORE:
The Hon'ble JUSTICE SAHIDULLAH MUNSHI
Date : August 6, 2020. (Through Video Conference) Appearance:
Mr. Anindya Kumar Mitra, Sr. Adv. Mr. Jayanta Kumar Mitra, Sr. Adv.
Mr. P.s. Sengupta, Sr. Adv. Mr. Abhrajit Mitra, Sr. Adv. Mr. Sarbopriya Mukherjee, Adv. Mr. Soumya Ray Choudhury, Adv.
Mr. Deepan Sarkar, Adv. Ms. Atashi Ghosh, Adv.
Mr. Shaunak Mitra, Adv. Mr. Sanjiv Kumar Trivedi, Adv.
...for the plaintiff.
Mr. S.K. Kapoor, Sr. Adv. Ms. Vineeta Meharia, Adv.2
Mr. Anuj Singh, Adv.
Mr. Pratik Mukhopadhyay, Adv. Ms. Vaibhabi Pandey, Adv. ...for the defendant no.1(b).
Mr. S.N. Mookherjee, Sr. Adv.
Mr. Aakash Bajaj, Adv.
...for the defendant no.1(c).
Mr. K.V. Vishwanathan, Sr. Adv. Mr. Ratnanko Banerjee, Sr. Adv.
Mr. Swarnendu Ghosh, Adv. Mr. Venkatraman R. Adv. ...for the defendant no.1(d).
Mr. Hirak Kumar Mitra, Sr. Adv. Ms. Suchismita Ghosh Chatterjee, Adv.
Mr. Malay Seal, Adv.
Mr. Debdutta Sen, Adv.
...for the defendant no.2.
Mr. Kapil Sibal, Sr. Adv. Mr. Surajit Nath Mitra, Sr. Adv.
Mr. Mahesh Agarwal, Adv. Mr. D.N. Sharma, Adv.
Mr. Koushik Chowdhury, Adv. Ms. Vanita Bhargava, Adv. ...for the defendant no.3(a).
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Deepak Joshi, Adv.
Mr. akashh Lamba, Adv.
Mr. Kunal Mimani, Adv.
Ms. S. Baweja, Adv.
Mr. S. Pundora, Adv.
Mr. Sakya Sen, Adv.
Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. ...for Birla Corporation Limited.
Mr. Kalyan Kumar Bandopahdyay, Sr. Adv.
Mr. Amitesh Banerjee, Sr. Adv.
Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv.3
...for Vindhya Telilinks Ltd. Mr. Ranjan Bachawat, Sr. Adv. Mr. Sayan Roychowdhury, Adv.
Mr. Anubhav Sinha, Adv. Mr. Satyaki Mukherjee, Adv. Mr. Paritosh Sinha, Adv. Mr. Saubhik Chowdhury, Adv. Mr. Dripto Majumdar, Adv. ...for Birla Cable Ltd.
Mr. Joy Saha, Sr. Adv.
Mr. Yash Vardhan Deora, Adv. Ms. Asmita Raychaudhuri, Adv. ...for the Administrators.
The Court : Heard extensively Mr.Kapoor, learned senior counsel appearing for the defendant no. 1(b). Mr. Kapoor has concluded his submission today and thereafter, Mr. Vishwanathan, learned senior counsel appearing for defendant no.1(d) has commenced his submission.
Since no date can be fixed, parties are requested to watch the Calcutta High Court website for the next date to be notified.
(SAHIDULLAH MUNSHI, J.) sm