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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Uttarakhand - Subsection

Section 46(a) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(a)every person who becomes an asami under Section 10 or who, on the date immediately preceding the appointed date, was a sirtan or occupant of the land described in Section 45;