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[Cites 0, Cited by 0] [Section 291] [Entire Act]

State of Uttar Pradesh - Subsection

Section 291(b) in The U.P. Co-operative Societies Rules, 1968

(b)a communication in form C.F.-l, in triplicate in connection with the registration of the society showing details of land to be pooled under clause (a) of sub-section (1) of Section 77;