Supreme Court - Daily Orders
Manager M M L P School vs V B Sajitha on 9 September, 2015
ITEM NO.56 REGISTRAR COURT. 2 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR DR. K. ARUL
Petition(s) for Special Leave to Appeal (C) No(s). 28710/2014
MANAGER M M L P SCHOOL AND ANR Petitioner(s)
VERSUS
V B SAJITHA AND ORS Respondent(s)
(with office report)
Date : 09/09/2015 This petition was called on for hearing today.
For Petitioner(s)
Mr. E. M. S. Anam,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service of notice is complete on the respondent Nos. 1 to 3 but no one has entered appearance on their behalf. For respondent No.4 fresh steps not taken. Time of two weeks is granted to take steps.
List again on 27.11.2015.
(K. ARUL) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2015.09.10 16:22:20 SCT Reason: