Section 2 in Civil Services (Departmental Examination), Punjab Rules, 2014
2. Definitions.
- In these rules, unless the context otherwise requires,-(a)"Examination" means the departmental examination conducted under these rules;(b)"Examination Committee" means the Departmental Examination Committee constituted under rule 3;(c)"Examiner" means a person selected as an Examiner under rule 8;(d)"member of service" means the person as mentioned in sub-rule (l) of rule 4;(e)"Secretary" means the Secretary of the Departmental Examination Committee appointed under rule 5;(t)"State Government" means the Government of the State of Punjab; and(g)"Syllabus" means the Syllabus of departmental examination as specified rule 9.
